Saturday, 16, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

And vs M/S. R. S. Enterprises
2022 Latest Caselaw 25 Cal/2

Citation : 2022 Latest Caselaw 25 Cal/2
Judgement Date : 6 January, 2022

Calcutta High Court
And vs M/S. R. S. Enterprises on 6 January, 2022
OD-29
                               ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                               ORIGINAL SIDE

                               IA No. CA/3/2021
                               In CP/643/2016

               RE: M/S. THE KOHINOOR TEA COMPANY LIMITED
                                   -AND-
                                   Versus
                          M/S. R. S. ENTERPRISES

   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 6th January, 2022.

(via video conference) Appearance:

Mr. Kinjal Kumar Boral, Adv.

The Court: The petitioning creditor is represented. In view of the

judgment reported in 2021 (2) SCC 641 (Action Ispat and Power Limited vs.

Shyam Metalics and Energy Limited), this company petition being CP/643/2016

be transferred to the National Company Law Tribunal, Kolkata.

Accordingly, CP/643/2016 stands transferred to the National Company

Law Tribunal, Kolkata.

The Department will treat CP/643/2016 along with CA/3/2021 as

disposed of in so far as the records of this Court are concerned.

(RAVI KRISHAN KAPUR, J.)

mg

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter