Panchanan Mahato vs The State Of West Bengal & Ors
2022 Latest Caselaw 159 Cal

Citation : 2022 Latest Caselaw 159 Cal
Judgement Date : 21 January, 2022

Calcutta High Court (Appellete Side)

Panchanan Mahato vs The State Of West Bengal & Ors on 21 January, 2022

   D/L
Item No. 5
21.01.2022
 KOLE
                              MAT 44 of 2022
                                  With
                           IA No. CAN 1 of 2022


                           Panchanan Mahato
                                   -Vs.-
                      The State of West Bengal & Ors.


             Mr. Joytosh Majumdar,
             Mr. Arjun Roy Mukherjee,
             Mr. Sougata Mitra,
             Mrs. Ankita Dey,
                                                    ... for the appellant.
             Mr. Raja Saha,
             Mr. Subhro Prakash Lahiri,
                                                        ... for the State.
             Mr. Dipankar Pal,
             Mr. Monoranjan Mahato,
                                          ... for the private respondents.

Hearing is concluded. Judgment is reserved.

(Arijit Banerjee, J.)

( Kausik Chanda, J.)

Download the LatestLaws.com Mobile App