Unomax Pens And Stationery Pvt. ... vs Linc Limited
2022 Latest Caselaw 148 Cal

20.01.2022
Sl. 1 & 2                  (Via Video Conference)
Ct.No. 3
Amalranjan
                 IN THE HIGH COURT AT CALCUTTA
                  CIVIL APPELLATE JURISDICTION
                         APPELLATE SIDE

                      (COMMERCIAL DIVISION)

                        FMAT (WC) 1 of 2022

             Unomax Pens and Stationery Pvt. Ltd. & Anr.
                                Vs.
                           Linc Limited

                              With
                        FMAT (WC) 2 of 2022

                 Mr. Rudraman Bhattacharyya
                 Mr. Sayan Roy Chowdhury
                 Ms. Shivangi Thard
                                           ...for the appellants

                 Mr. Debnath Ghosh
                 Mr. Victor Dutta
                 Mr. Kironjit Majumdar
                                                ...for the respondent

On mentioning we directed these disposed of

appeals and the connected applications to

appear in the list as "to be mentioned" today.

Accordingly, it so appears.

We are told that Mr. Ranjan Bachawat,

learned senior advocate for the appellants has

fallen ill with Covid and that the returnable date

of the applications before the learned court

below as mentioned in our judgment and order

dated 13th January, 2022 be extended.

In those circumstances, we modify the said

order dated 13th January, 2022 by substituting

31st January, 2022 for 20th January, 2022 in the

phrase "not later than 20th January, 2022" at

page 4 of the original signed order.

( Aniruddha Roy,J. ) ( I. P. Mukerji,J. )