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Central Inland Water Transport ... vs Lmj Shipping Pvt. Ltd
2022 Latest Caselaw 127 Cal/2

Citation : 2022 Latest Caselaw 127 Cal/2
Judgement Date : 18 January, 2022

Calcutta High Court
Central Inland Water Transport ... vs Lmj Shipping Pvt. Ltd on 18 January, 2022
ODC-14
                                   ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE

                                EC/325/2021

         CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED
                                Versus
                        LMJ SHIPPING PVT. LTD.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 18th January, 2022.

[Via video conference]

Appearance:

Mr. Ashok Kumar Jena, Adv.

Mr. Priyankar Saha, Adv.

Mr. Nirmalya Dasgupta, Adv.

The Court: This is an application for execution of an award dated 11th April,

2019. The award is for a sum of approximately Rs.24.57 lakhs. It is submitted on

behalf of the decree-holder that the award is final, binding and enforceable. It is

further submitted on behalf of the decree-holder that the award directs the

judgment-debtor to deliver back the vessel being D. B. Pranam to the decree-holder.

The judgment-debtor is represented and prays for direction to file affidavits.

Let this matter appear on 24th January, 2022.

In the meantime, the judgment-debtor is directed to inform this Court the

whereabouts as to the aforesaid vessel.

(RAVI KRISHAN KAPUR, J.)

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