M/S. Eastern Coal Fields Ltd & Ors vs Smt. Dukhni Bhuiya
2022 Latest Caselaw 905 Cal

12
Court
No. 11   28.02.2022                    MAT 86 of 2022
G.S.Da
s                                          With
                                       CAN 1 of 2022
                           M/s. Eastern Coal Fields Ltd & Ors.
                                          -Vs-
                                  Smt. Dukhni Bhuiya




                      Mr. Shiv Shankar Banerjee
                      Ms. Tanushree Dasgupta         ... for the appellants

                      Mr. Partha Ghosh
                      Mr. Amal Kr. Datta
                      Ms. Ria Paul
                      Mr. Debasish Biswas
                                                    ... for the Respondent

Party/Parties is/are represented in the order of

their name/names as printed above in the cause title.

Heard the parties at length.

Arguments stand concluded.

Judgment stands reserved.

All parties to act on a server copy of this order

duly collected from the official website of the Hon'ble

High Court, Calcutta.

(Hiranmay Bhattacharyya,J.) (Subrata Talukdar,J.)