Lipika Shil vs The State Of West Bengal & Ors
2022 Latest Caselaw 890 Cal

25th February, 2022 (D/L No.19) (sayandeep)

WPA 20214 of 2021 (Via Video Conference)

Lipika Shil Vs.

The State of West Bengal & Ors.

Mr. Soumya Mazumder, Mr. Subhankar Chakraborty Mr. Saptarshi Bhattacharjee Ms. Ruchira Manna .......for the petitioner

Mr. Amitava Chaudhuri, Mrs. Monoleena Chaudhuri, Mr. Moniruzzaman Mr. N. Roy ... for the Board

Mr. Swapan Kumar Dutta Mr. Pradyot Kumar Das ...for the State

Learned counsel appearing for the State

and the Board have indicated their respective

points of arguments.

List this matter on 1st March, 2022

under the heading " For Judgment".

(Moushumi Bhattacharya, J.)