Santoshi Das vs The State Of West Bengal & Ors
2022 Latest Caselaw 887 Cal

25th February, 2022 (D/L No.20) (sayandeep)

WPA 20215 of 2021 (Via Video Conference)

Santoshi Das Vs.

The State of West Bengal & Ors.

Mr. Soumya Mazumder, Mr. Subhankar Chakraborty Mr. Saptarshi Bhattacharjee Ms. Ruchira Manna .......for the petitioner

Mr. Amitava Chaudhuri, Mrs. Monoleena Chaudhuri, Mr. Moniruzzaman, Mr. N.Roy ... for the Board

Mr. Swapan Kumar Dutta Mr. Tapas Kumar Mondal ...for the State

Learned counsel appearing for the

State and the Board have indicated their respective

points of arguments.

List this matter on 1st March, 2022

under the heading " For Judgment".

(Moushumi Bhattacharya, J.)