Kahm Industries Pvt. Ltd vs Ct-08
2022 Latest Caselaw 812 Cal

Citation : 2022 Latest Caselaw 812 Cal
Judgement Date : 24 February, 2022

Calcutta High Court (Appellete Side)

Kahm Industries Pvt. Ltd vs Ct-08 on 24 February, 2022

15,     24.02.2022                 FMAT 612 of 2021
17,
18,                                          with
19                                  I.A No. CAN 1 of 2021
&
20
                                 Kahm Industries Pvt. Ltd.
                                            Vs.
Ct-08
                               Punalur Paper Mills Ltd. & Ors.
                                          with
                                  FMA 752 of 2021

ar                                 Punalur Paper Mills Ltd.
                                             Vs.
                             M/s. Lindsey Towers Pvt. Ltd. & Ors.
                                            with
                                    FMA 753 of 2021

                                   Punalur Paper Mills Ltd.
                                              Vs.
                             M/s. Lindsey Towers Pvt. Ltd. & Ors.
                                             with
                                   FMAT 698 of 2021
                                              with
                                     I.A No. CAN 1 of 2021

                                   Punalur Paper Mills Ltd.
                                              Vs.
                             M/s. Lindsey Towers Pvt. Ltd. & Ors.
                                             with
                                   FMAT 699 of 2021
                                              with
                                     I.A No. CAN 1 of 2021

                                   Punalur Paper Mills Ltd.
                                             Vs.
                                 Indus Sind Bank Ltd. & Ors.


                     Mr.   Jishnu Saha, Sr. Adv
                     Mr.   Ratnanko Banerjee, Sr. Adv
                     Mr.   Sakya Sen
                     Mr.   Sumanta Ganguly
                             ... For the Appellant in
                               FMAT 612 of 2021

                     Mr. Souradipta Banerjee
                     Ms. Fatima Hassan
                           ... For the Appellant in
                             FMA 752-753 of 2021 &
                             FMAT 698-699 of 2021 and
                           ... For the Respondent in

FMAT 612 of 2021

Mr. Arnab Basu Mallick ... For the Respondent nos. 2 & 3 in FMAT 612 of 2021 and ... For the Respondent nos. 1 & 2 in FMAT 699 of 2021

Hearing is concluded in these appeals and judgment is reserved, except FAT 473 of 2019 with CAN 5,7 of 2021 (item no. 16 of today's list).

(Ajoy Kumar Mukherjee,J.) (Soumen Sen, J.)