Syed Tahseen Huq & Anr vs Nurul Hasan & Anr
2022 Latest Caselaw 796 Cal

2     23-02-2022
                                     C.O. 2008 of 2021
AKG                                        With
        Ct.21
                                    IA No. CAN 1/2022

Syed Tahseen Huq & Anr.

Versus Nurul Hasan & Anr.

(VIA VIDEO CONFERENCE)

Mr. Tarique Quasimuddin, Mr. Abbas Ibrahim Khan, Ms. Sanchita Chaudhury ...for the Petitioners

Mr. Abhratosh Mazumder, Mr. Aniruddha Mitra, Ms. Sayanti Nandy, Mr. Sujit Banerjee

Sk. Md. Galib, Mr. Abu Siddique Mallick

Both parties are present. Today has been fixed for

delivery of order/judgment but the same is not ready.

Parties are at liberty to seek adjournment before

the learned Tribunal.

Fix this matter on 25.02.2022 for order/judgment.

All parties are directed to act on a server copy of

this order duly downloaded from the official website of

this Court.

(Kesang Doma Bhutia, J.)