Union Of India & Ors vs Subrata Mukherjee & Ors
2022 Latest Caselaw 795 Cal

Citation : 2022 Latest Caselaw 795 Cal
Judgement Date : 23 February, 2022

Calcutta High Court (Appellete Side)

Union Of India & Ors vs Subrata Mukherjee & Ors on 23 February, 2022

23.02.2022.
Court No. 04
 Item No. 1
    ap                 W.P.C.T. No. 59 of 2014
                                 With
                 CAN 1 of 2015 (Old CAN 9528 of 2015)
                     (Through Video Conference)

                         Union of India & Ors.
                                Versus
                       Subrata Mukherjee & Ors.

                Mr. Partho Ghose,
                Ms. Sabita Roy.
                                           ...For the Appellants.
                Mr. Sardar Amjad Ali, Senior Advocate,
                Mr. Masum Ali Sardar.
                                         ..For the Respondents.

Hearing concluded. The matter is reserved for

judgment.

(Harish Tandon, J.)

(Rabindranath Samanta, J.)

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