State Bank Of India & Anr vs Ravi Shanka Malani & Ors
2022 Latest Caselaw 792 Cal

Citation : 2022 Latest Caselaw 792 Cal
Judgement Date : 23 February, 2022

Calcutta High Court (Appellete Side)

State Bank Of India & Anr vs Ravi Shanka Malani & Ors on 23 February, 2022

February 23, 2022
   ARDR

          (23)
                                   WPA 16222 of 2021

                                 State Bank of India & anr.
                                            Vs.
                                 Ravi Shanka Malani & Ors.

                    Mr. Susanta Pal,
                    Mr. S. Pal Chaudhuri,
                                                    ...for the petitioners.
                    Mr. Soumya Majumder,
                                                   ...for the respondents.

Hearing concluded.

Judgment is reserved.

(Suvra Ghosh, J.)

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