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Eig (Mauritius) Ltd vs Mcnally Bharat Engineering Co Ltd
2022 Latest Caselaw 686 Cal/2

Citation : 2022 Latest Caselaw 686 Cal/2
Judgement Date : 25 February, 2022

Calcutta High Court
Eig (Mauritius) Ltd vs Mcnally Bharat Engineering Co Ltd on 25 February, 2022
ODC-1

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                                (Via Video Conference)

                                    EC/77/2021

                              EIG (MAURITIUS) LTD
                                      VS
                      MCNALLY BHARAT ENGINEERING CO LTD


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 25th February, 2022.

Appearance:

Mr. Ratnanko Banerji, Sr. Adv.

Mr. Arunabha Deb, Adv.

Mr. T . Abraham, Adv.

Ms. Ashika Daga, Adv.

Mr. S. Rawat, Adv.

The Court:- At the instance of the parties, let this matter appear for

hearing on 2 March, 2022.

The decree-holder is directed to serve a notice on the judgment-debtor.

(RAVI KRISHAN KAPUR, J.)

S.Bag

 
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