Poonawalla Fincorp Limited vs Parasnath Distributors And Ors
2022 Latest Caselaw 684 Cal/2

ODC-8

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Via Video Conference)


                                   EC/311/2021
                                 IA NO: GA/1/2022

                        POONAWALLA FINCORP LIMITED
                                     VS
                      PARASNATH DISTRIBUTORS AND ORS.




 BEFORE:
 The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 25th February, 2022.

Appearance:

Mr. Paritosh Sinha, Adv. Mr. K. K. Pandey, Adv.

Mr. S. B. Dasgupta, Adv.

Mr. Rohit Banerjee, Adv. Mr. Aditya Mondal, Adv.

Mr. Vinay Saraf, Adv.

The Court:-

EC/311/2021

The Affidavit of Assets filed on behalf of the judgment-debtor nos. 1 and 2 be kept

with the records.

The judgment-debtor no. 2 is directed to be present on 25 March, 2022 for

examination.

Let this matter appear under the heading "Examination of Judgment Debtors" on

25 March, 2022.

GA/1/2022

At the instance of the judgment-debtors, let the general application being

GA/1/2022 appear on 24 March, 2022.

(RAVI KRISHAN KAPUR, J.)

TO