Sri Debabrata Biswas vs Dr. Sudhangsu Sekhar Mitra
2022 Latest Caselaw 641 Cal

17th February,
 2022
 (AK)
77-78


                                   SAT 378 of 2015
                                        With
                                  SAT 379 of 2015
                                IA No: CAN 2 of 2019
                            (Old No: CAN 6612 of 2019)
                                   CAN 3 of 2019
                            (Old No: CAN 7146 of 2019)
                                   CAN 4 of 2019
                            (Old No: CAN 7147 of 2019)

                                Sri Debabrata Biswas
                                          Vs.
                 Dr. Sudhangsu Sekhar Mitra, since deceased, his legal
                         heirs Smt. Sushila Mitra and others


                          Mr. Saktinath Mukherjee
                          Mr. Sayantan Bose
                          Ms. Madhurima Das
                                                    ...for the appellant.

                          Mr.   Aniruddha Chatterjee
                          Mr.   Srijib Chakraborty
                          Mr.   Abir Lal Chakraborti
                          Mr.   Debabrata Roy
                                                   ...for the respondents.

Hearing concluded.

Judgment is reserved in the matter.

(Sabyasachi Bhattacharyya, J.)