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The West Bengal State Election ... vs Arup Dey & Ors
2022 Latest Caselaw 612 Cal

Citation : 2022 Latest Caselaw 612 Cal
Judgement Date : 16 February, 2022

Calcutta High Court (Appellete Side)
The West Bengal State Election ... vs Arup Dey & Ors on 16 February, 2022
   D/L
Item No. 29
16.02.2022
  KOLE
                             MAT 364 of 2020
                                 With
               IA No. CAN 1 of 2020 (Old No. 2425 of 2020)
                                 With
                         IA No. CAN 2 of 2022


                The West Bengal State Election Commission
                                 -Vs.-
                           Arup Dey & Ors.


              Mr. Jayanta Kr. Mitra, Sr. Adv.
              Mr. J. Saha, Sr. Adv.
              Mr. S. Sinha,
              Mr. A. Prasad
                                                      ... for the appellant.

              Mr. Bikash Ranjan Bhattacharyya, Sr. Adv.
              Mr. A. Lihiri,
              Mr. S. Dey Paul,
                                ... for the respondent no.1/writ petitioner.

Mr. S. N. Mookherjee, Ld. AG Mr. A. Roy, Ld. GP.

Mr. T. M. Siddiqui, Mr. D. Ghosh, ... for the State.

Hearing is concluded. Judgment is reserved.

(Arijit Banerjee, J.)

(Kausik Chanda, J.)

 
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