Citation : 2022 Latest Caselaw 611 Cal
Judgement Date : 16 February, 2022
47 16.2.2022
sb
CRR 1337 of 2018 (Via video conference)
In the matter of : Sanjit Kumar Das & Ors.
.......Petitioners
Mr. Bikash Ranjan Bhattacharjee, Sr. Adv Mr. Uday Sankar Chattopadhyay Mr. Suman Sankar Chattopadhyay Mr. Santanu Maji Mr. Debdipto Banerjee Ms. Trisha Rakshit Mr. Shubhayu Das ........for the Petitioners
Mr. Abhra Mukherjee Mr. Dipankar Mahata ...for the State
Supplementary affidavit so filed on behalf of the petitioners,
be kept with the record.
Mr. Bhattacharjee, learned senior advocate appearing for the
petitioners relies upon a judgment passed in the case of Hitesh
Verma Vs. State of Uttarakhand and Anr. reported in (2020) 10
SCC 710.
Learned senior advocate intends to file another
supplementary affidavit.
Mr. Mukherjee, learned advocate appears for the State.
List this matter under the same heading on 3rd March, 2022.
(Tirthankar Ghosh, J.)
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