Cosmosteels Private Limited vs The Commissioner Of Income Tax
2022 Latest Caselaw 610 Cal/2

OD - 13

                  IN THE HIGH COURT AT CALCUTTA
                 SPECIAL JURISDICTION (INCOME TAX)
                           ORIGINAL SIDE

                              ITA/562/2004

                 COSMOSTEELS PRIVATE LIMITED
                             VS.
           THE COMMISSIONER OF INCOME TAX, KOLKATA-I


BEFORE :
THE HON'BLE JUSTICE T.S. SIVAGNANAM

AND THE HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Date : February 22, 2022.

[Via Video Conference] Appearance :

Mr. R.L. Mitra, Adv.

... for the appellant

The Court : The learned counsel appearing for the appellant

submitted that this appeal has already been disposed of by judgment

dated 9th December, 2004, along with other connected matters passed

by the Hon'ble Division Bench comprising of D.K. Seth and R.N.

Sinha, JJ (as their Lordships then were).

Therefore, the Registrar, O.S. and the Registrar, I.T. are directed

to ensure that the appeal shall not be shown as pending in the docket

of this Court.

(T. S. SIVAGNANAM, J.)

(HIRANMAY BHATTACHARYYA, J.) RS/GH