Ct. 8 vs Partha Pratim Das
2022 Latest Caselaw 580 Cal

                                            SAT 101 of 2018
Item-1                            CAN 1 of 2018 (old CAN 2212 of 2018)
         15-02-2022

                                          Arun Kumar Pattanayak
 sg
           Ct. 8                                 Versus
                                            Partha Pratim Das


                                        (Through Video Conference)


                           Mr. Aniruddha Chatterjee, Adv.
                           Mr. Surya Prasad Chattopadhyay, Adv.
                                                       ...for the appellant

                           Mr. Partha Pratim Roy, Adv.
                           Mr. Tanmoy Mukherjee, Adv.
                           Mr. Manik Ganguly, Adv.
                                                       ...for the respondent

Hearing is concluded.

Judgment is reserved.

(Ajoy Kumar Mukherjee, J.) (Soumen Sen, J.)