Bharat Heavy Electricals Limited ... vs Optimal Power Synergy India Pvt ...
2022 Latest Caselaw 553 Cal/2

OD-6
                                ORDER SHEET

                                RVWO/15/2021

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

  BHARAT HEAVY ELECTRICALS LIMITED - ELECTRICAL DIVISION
                          VS
          OPTIMAL POWER SYNERGY INDIA PVT LTD.


      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
      Date : 17th February, 2022.

      [Via video conference]

                                                                  Appearance:
                                                    Mr. Jishnu Saha, Sr. Adv.
                                                             Mr. T. Khan, Adv.
                                                         Mr. Ishan Saha, Adv.
                                                      Mr. Arindam Paul, Adv.

                                                      Mr. Tilak Bose, Sr. Adv.
                                               Mr. Ganesh Prasad Shaw, Adv.




             The Court:- Heard learned counsel appearing for the

  petitioner who has filed review of a judgment and order passed by

  this Court on 1st September, 2021 and the respondent who has filed

an execution application of an Award dated 24th September, 2019.

List this matter under the heading "For Orders" on 21st

February, 2022.

(MOUSHUMI BHATTACHARYA, J.)

sg.