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M/S. Satellite Electric Company vs The Board Of Trustees For The Port ...
2022 Latest Caselaw 516 Cal/2

Citation : 2022 Latest Caselaw 516 Cal/2
Judgement Date : 16 February, 2022

Calcutta High Court
M/S. Satellite Electric Company vs The Board Of Trustees For The Port ... on 16 February, 2022
OD-4
                                    ORDER SHEET

                                   IA NO. GA/1/2021
                                           In
                                     AP/1735/2015

                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE


                   M/S. SATELLITE ELECTRIC COMPANY
                                  VS
            THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA


  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 16th February, 2022.

[Via video conference]

Appearance:

Mr. Arik Banerjee, Adv.

Mr. Shaunak Ghosh, Adv.

Mr. Sourav Mondal, Adv.

Mr. Probal Mukherjee, Sr. Adv.

Mr. Ashok Kr. Jena, Adv.

The Court: This is an application for modification of a judgment passed

by this Court on 20th September, 2020.

Learned counsel appearing for the petitioner seeks time to place

relevant decisions.

List this matter on 21st February, 2022.

(MOUSHUMI BHATTACHARYA, J.)

sg.

 
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