Kotak Mahindra Bank Ltd vs Saumya Mining Limited And Anr
2022 Latest Caselaw 493 Cal/2

OD-21
                             IA NO. GA/1/2022
                              In EC/175/2020
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE




                        KOTAK MAHINDRA BANK LTD.
                                   Vs
                      SAUMYA MINING LIMITED AND ANR.




      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 15th February, 2022.

Appearance:

Mr. Swatarup Banerjee, Adv.

Ms. S. Das, Adv.

Mr. Jishnujit Roy, Adv.

Mr. Rohit Das, Adv.

Ms. K. Rahman, Adv.

The Court : List this matter under the heading 'Examination of Judgment

Debtor' on 4th March, 2022. The judgment debtor no. 2 is directed to be

represented on the returnable date.

(RAVI KRISHAN KAPUR, J.) SK.