Citation : 2022 Latest Caselaw 490 Cal
Judgement Date : 10 February, 2022
53-54 10.02.2022
TN CO No.1201 of 2021
Mahesh Kumar Kejriwal and another Vs.
Ramesh Kumar Kejriwal and others
With
RVW No.92 of 2021 IA No: CAN 1 of 2021
Ramesh Kumar Kejriwal and others Vs.
Mahesh Kumar Kejriwal and others
(Via Video Conference)
Mr. Ranjan Deb, Mr. Shuvasish Sengupta, Mr. Rohitendra Chandra Deb, Mr. P.K. Jhunjhunwala Mr. Soumyajit Mishra .... for the petitioners
Mr. Jishnu Saha .... for the opposite parties
Heard learned senior counsel appearing for both
the sides. Arguments concluded.
Judgment is reserved on the review application.
(Sabyasachi Bhattacharyya, J.)
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