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Idfc First Bank Ltd vs Kazi Nuruddin And Ors
2022 Latest Caselaw 424 Cal/2

Citation : 2022 Latest Caselaw 424 Cal/2
Judgement Date : 10 February, 2022

Calcutta High Court
Idfc First Bank Ltd vs Kazi Nuruddin And Ors on 10 February, 2022
OD-47

                                    ORDER SHEET
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                                [Via Video Conference]

                                    EC/241/2020

                                IDFC FIRST BANK LTD
                                       Versus
                               KAZI NURUDDIN AND ORS.


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 10th February, 2022 Appearance:

Ms. Pooja Sett, Adv.

Mr. Ranjit Singh, Adv.

...for the decree-holder

The Court: An accommodation is prayed for on behalf of the decree holder

to effect service on the judgment debtors.

Let this matter appear on 8th March, 2022.

In the meantime, the decree-holder is directed to file an affidavit of service

on the returnable date.

(RAVI KRISHAN KAPUR, J.)

TO

 
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