P.G. And W. Sawoo Private Limited vs Union Of India
2022 Latest Caselaw 414 Cal/2

OD 10

                                  ORDER SHEET
                                   EC/47/2022
                         IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                  ORIGINAL SIDE


                         P.G. AND W. SAWOO PRIVATE LIMITED
                                        Versus
                        UNION OF INDIA, MINISTRY OF FINANCE,
                               DEPARTMENT OF REVENUE


        BEFORE:
        The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 9th February, 2022.

(Via Video Conference)

Appearance:

Mr. Jishnu Chowdhury, Adv.

The Court: The petitioner is directed to serve a copy of the execution

application upon the judgment-debtor.

The matter is made returnable two weeks hence.

(SHEKHAR B. SARAF, J.) B.Pal