Citation : 2022 Latest Caselaw 406 Cal/2
Judgement Date : 9 February, 2022
OD-20
ORDER SHEET
TMA/3/2021
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
TECHNICAL GLASS PRODUCTS, INC
VS
MS. MANJUSHA BOBADE, SENIOR EXAMINER OF TRADE MARK AND ANR.
BEFORE:
The Hon'ble JUSTICE SHEKHAR B. SARAF
Date : 9th February, 2022
(Via Video Conference)
Appearance:
Mr. Debnath Ghosh, Adv.
Mr. Sudhakar Prasad, Adv.
Mr. Rudraman Bhattacharyya, Adv.
The Court: Heard Mr. Ghosh and Mr. Bhattacharyya.
Mr. Ghosh indicates that the order is bereft of the specific reasons that
are required and accordingly there is a violation of the principles of natural
justice.
Mr. Bhattacharyya has cited certain documents in support of the
respondent authorities.
This matter is adjourned for further hearing one week hence.
Parties are directed to file short notes of argument along with the
judgments they want to cite by Monday (14.02.2022). Matter to come up next
Wednesday (16.02.2022).
(SHEKHAR B. SARAF, J.)
R.Bhar
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