Poonawalla Fincorp Limited vs Sneha Lama And Ors
2022 Latest Caselaw 364 Cal/2

OD-5
                                  EC/317/2019
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              (Via Video Conference)


                        POONAWALLA FINCORP LIMITED
                                   VS
                           SNEHA LAMA AND ORS.



  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR
  Date : 7th February, 2022.

                                                                       Appearance:-

                                                                     Mr. P. Sinha, Adv.


       The Court:- It is submitted by the decree-holder that pursuant to an

earlier order of Court the respondents have filed their Affidavit of Assets.

Let this matter appear on 17th March, 2022 under the heading 'For

Examination of Judgment-debtors'.

The judgment-debtors are directed to be present on the returnable date.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh