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Tata Capital Financial Services ... vs Somnath Mohanty And Anr
2022 Latest Caselaw 340 Cal/2

Citation : 2022 Latest Caselaw 340 Cal/2
Judgement Date : 7 February, 2022

Calcutta High Court
Tata Capital Financial Services ... vs Somnath Mohanty And Anr on 7 February, 2022
OD-57
                                EC/161/2019
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE



                     TATA CAPITAL FINANCIAL SERVICES LTD.
                                      VS
                          SOMNATH MOHANTY AND ANR

      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 7th February, 2022.

Appearance:

Mr. Swatarup Banerjee, Adv.

Mr. Avishek Guha, Adv.

Ms. R. Sarkar, Adv.

The Court : It is submitted by the parties that the Affidavit of Assets have

been filed by the judgment debtor and the matter be placed for Examination of

the Judgment Debtor. In view of the submissions made on behalf of the parties,

let this matter appear on 25 March, 2022.

(RAVI KRISHAN KAPUR, J.) SK.

 
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