Creative Museum Designers vs Income Tax Officer Exemptions ...
2022 Latest Caselaw 294 Cal/2

OD-34
                             ORDER SHEET
                              ITAT/19/2021
                            IA NO:GA/1/2021
                   IN THE HIGH COURT AT CALCUTTA
                  SPECIAL JURISDICTION(INCOME TAX)
                            ORIGINAL SIDE


               CREATIVE MUSEUM DESIGNERS
                           -VS-
     INCOME TAX OFFICER EXEMPTIONS WARD 1(1), KOLKATA


BEFORE:
HON'BLE JUSTICE T.S. SIVAGNANAM
AND
HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

DATE: 4TH FEBRUARY 2022.


     Mr. P. Jhunjhunwalla, Adv.; Mr. U. Sharma, Adv., for appellant/petitioner.
                         Mr. T. Mitra, Adv.; Mr. R. Ray, Adv., for respondent.

The Court: Heard Mr. Jhunjhunwalla, learned counsel for the

appellant, assisted by Mr. U. Sharma, learned counsel, and Mr. Mitra, learned

counsel for the respondent, assisted by Mr. Ray, learned counsel.

Reserved for judgment.

(T.S. SIVAGNANAM, J.)

(HIRANMAY BHATTACHARYYA, J.) tk