Citation : 2022 Latest Caselaw 274 Cal
Judgement Date : 2 February, 2022
02.02.2022 Court No.32 rpan/250 [Through V.C.] C.R.M. No. 1108 of 2021 In Re.: An application for bail under Section 439 of the Code of Criminal Procedure;
And In Re : Sanjib Biswas @ Sanjit
- Petitioner
Mr. Sekhar Kumar Basu, Ld. Sr. Adv., Mr. Narayan Debnath, Mr. Abhishek Choudhary, Ms. Abhipriya Das, Mr. Preet Kamal Chawla ... for the Petitioner Mr. Sanjoy Bardhan, Ms. Manisha Sharma ... for the State
Mr. Basu, learned senior advocate appearing for the
petitioner submits that an identical issue has been considered by
two coordinate Benches and in both the matters judgments have
been reserved.
In view thereof, let the matter go out of the list for the
present.
Liberty to mention.
(Sugato Majumdar, J.) (Tapabrata Chakraborty, J.)
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