Criminal Procedure; vs In Re : Sanjib Biswas @ Sanjit
2022 Latest Caselaw 273 Cal

02.02.2022 Court No.32 rpan/251 [Through V.C.] C.R.M. No. 1110 of 2021 In Re.: An application for bail under Section 439 of the Code of Criminal Procedure;

And In Re : Sanjib Biswas @ Sanjit

- Petitioner

Mr. Sekhar Kumar Basu, Ld. Sr. Adv., Mr. Narayan Debnath, Mr. Abhishek Choudhary, Ms. Abhipriya Das, Mr. Preet Kamal Chawla ... for the Petitioner Mr. Sanjoy Bardhan, Mr. Palash Chandra Majhi ... for the State

Mr. Basu, learned senior advocate appearing for the

petitioner submits that an identical issue has been considered by

two coordinate Benches and in both the matters judgments have

been reserved.

In view thereof, let the matter go out of the list.

Liberty to mention.

(Sugato Majumdar, J.) (Tapabrata Chakraborty, J.)