Icici Lombard General Insurance ... vs Jagannath Ojha & Anr
2022 Latest Caselaw 8646 Cal

22.12.2022
Sl. No. 3 & 4
Ct No. 654
     Ali


                          F.M.A. 382 of 2022


                    ICICI Lombard General Insurance Co. Ltd.
                                    Vs
                          Jagannath Ojha & Anr.
                                 With
                            COT 9 of 2022
                           Jagannath Ojha
                              Vs
                ICICI Lombard General Insurance Co. Ltd & Anr.


                       Mr. Pariminal Kumar Pahari
                                         ........for the appellant
                       Mr. Subir Banerjee
                       Ms. Sandip Bandyopadhyay
                       Ms. Ruxmini Basu Roy
                             ...for the respondent No. 1-claimant.

Heard Mr. Parimal Kumar Pahari, learned

advocate for appellant-Insurance Company.

Mr. Subir Banerjeee, learned advocate for

respondent No. 1-claimant advanced his argument.

Hearing is concluded and judgment is

reserved and made CAV.

(Bivas Pattanayak, J.)