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Shila Ghosh vs Nilanjan @ Niranjan Ghosh
2022 Latest Caselaw 8596 Cal

Citation : 2022 Latest Caselaw 8596 Cal
Judgement Date : 21 December, 2022

Calcutta High Court (Appellete Side)

Shila Ghosh vs Nilanjan @ Niranjan Ghosh on 21 December, 2022

21.12.2022 rpan/11

FAT 332 of 2022 + IA No.: CAN 1 of 2022 + IA No.: CAN 2 of 2022 Shila Ghosh

- Versus -

Nilanjan @ Niranjan Ghosh

Mr. Prabir Kajumdar, Ms. Sangeeta Chakraborty ... for the Appellant.

The present appeal has been filed challenging the

judgment and decree passed in a Matrimonial Suit.

We do not have the determination to hear the same.

In view thereof, the matter stands released from our list.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)

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