Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Babla Dolui vs Unknown
2022 Latest Caselaw 8541 Cal

Citation : 2022 Latest Caselaw 8541 Cal
Judgement Date : 20 December, 2022

Calcutta High Court (Appellete Side)

Babla Dolui vs Unknown on 20 December, 2022

                                         CRA 244 of 2021
20.12.2022

Sl. 48 Court No.29 In the matter of: Babla Dolui (AD) ... Appellant.

Mr. Moinak Bakshi ... for the appellant.

Ms. Zareen N. Khan Mr. Arup Sarkar ... for the State.

Heard the learned Advocates appearing for the appellant and

the State.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs