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The Central Bureau Of ... vs Unknown
2022 Latest Caselaw 8218 Cal

Citation : 2022 Latest Caselaw 8218 Cal
Judgement Date : 12 December, 2022

Calcutta High Court (Appellete Side)

The Central Bureau Of ... vs Unknown on 12 December, 2022

12.12.2022

cm

CRR 3024 of 2013

In the matter of : The Central Bureau of Investigation

Mr. Anirban Mitra Mr. Sumanta Ghosh ... for the petitioner.

Perused report submitted by the learned Special Judge,

Alipore. Wherefrom it reveals that Special Case No. 19 of 2010

arising out of RC Case No. 23 of 2010 has been disposed of by

a judgment dated 27.12.2016.

Accordingly, the instant criminal revisional application

has become infructuous.

The instant revisional application being CRR 3024 of

2014 is disposed of.

(Ananya Bandyopadhyay, J.)

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