(Sukumar Saha & Ors vs Ram Mohan
2022 Latest Caselaw 8167 Cal

Citation : 2022 Latest Caselaw 8167 Cal
Judgement Date : 8 December, 2022

Calcutta High Court (Appellete Side)

(Sukumar Saha & Ors vs Ram Mohan on 8 December, 2022

    11
08.12.2022
Ct. No. 32
   rrc


                                FAT 94 of 2016

                      (Sukumar Saha & Ors. Vs. Ram Mohan
                                 Das & Ors.)


                Mr. Paratha Sarathi Bhattacharyya, Ld. Sr. Adv.
                Mr. Raju Bhattacharyya
                Mr. Tanweer J. Mondal
                                        ..... For the appellants

                Mr. Baidurya Ghosal
                Mr. A. Dutta Roy
                                        .... For the respondents

The learned advocates appearing for the respective

parties have concluded their arguments.

Judgment reserved.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)

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