Citation : 2022 Latest Caselaw 8164 Cal
Judgement Date : 8 December, 2022
08.12.2022 sanjay
CRR 3192 of 2013
Manish Kakrania Vs.
The State of West Bengal
Mr. Arindam Sen, Mr. Sourav Basu .... For the petitioner.
Mr. Avishek Sinha ... For the State.
Hearing is concluded and judgment reserved.
(Ananya Bandyopadhyay, J.)
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