State Of West Bengal & Ors vs Abdul Odud
2022 Latest Caselaw 8113 Cal

Citation : 2022 Latest Caselaw 8113 Cal
Judgement Date : 6 December, 2022

Calcutta High Court (Appellete Side)

State Of West Bengal & Ors vs Abdul Odud on 6 December, 2022

   D/L
Item No. 2
06.12.2022
 KOLE
                               MAT 1346 of 2022
                                   With
                                CAN 1 of 2022


                          State of West Bengal & Ors.
                                    -Vs.-
                                 Abdul Odud


             Mr. Supratim Dhar,
             Mr. Dhananjay Nayak,
                                                        ... for the appellants.

             Mr. Arindam Chattopadhyay,
             Mr. S. Dey,
                                                  ... for the respondent no. 1.

Written notes of argument filed on behalf of the

parties be kept with the records.

Hearing is concluded. Judgment is reserved.

(Apurba Sinha Ray, J.) (Arijit Banerjee, J.)

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