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D.Hira Dipta Dutta & Anr vs The State Of West Bengal & Anr
2022 Latest Caselaw 8065 Cal

Citation : 2022 Latest Caselaw 8065 Cal
Judgement Date : 5 December, 2022

Calcutta High Court (Appellete Side)

D.Hira Dipta Dutta & Anr vs The State Of West Bengal & Anr on 5 December, 2022

05.12.2022

Court No.35 Item No. 4 CRR 478 of 2015

D.Hira Dipta Dutta & Anr.

Vs.

The State of West Bengal & Anr.

Mr. Ayan Bhattacherjee, Ms. Nafisa Yasmin.

... for the petitioners

Ms. Faria Hossain, Mr. Anand Keshari.

... for the State

Hearing of the matter is concluded. Case diary has been handed over which shall be kept with the record.

Let the matter be reserved for judgment.

(Rai Chattopadhyay, J.)

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