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Sk. Liton & Others vs Sk. Jomrul Islam & Others
2022 Latest Caselaw 8023 Cal

Citation : 2022 Latest Caselaw 8023 Cal
Judgement Date : 2 December, 2022

Calcutta High Court (Appellete Side)
Sk. Liton & Others vs Sk. Jomrul Islam & Others on 2 December, 2022
02.12.2022
Court No.32
 rpan/10
                                 FAT 588 of 2016
                                Sk. Liton & Others
                                    - Versus -
                           Sk. Jomrul Islam & Others

                     Mr. Pinaki Dhole
                                    ... for the Appellants.
                     Mr. B. Ghosal,
                     Mr. Mushaffaf Alam Sk.
                                ... for the Plaintiffs/Respondent nos.1-2.

The learned advocates appearing for the respective

parties have completed their arguments. Judgment

reserved.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)

 
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