Kashinath Ghosh vs Smt. Bhagirathi Mondal & Others
2022 Latest Caselaw 8022 Cal

Citation : 2022 Latest Caselaw 8022 Cal
Judgement Date : 2 December, 2022

Calcutta High Court (Appellete Side)

Kashinath Ghosh vs Smt. Bhagirathi Mondal & Others on 2 December, 2022

02.12.2022
Court No.32
rpan/08
                                     FA 131 of 2016
                                    Kashinath Ghosh
                                        - Versus -
                             Smt. Bhagirathi Mondal & Others

                            Mr. Anit Rakshit,
                            Mr. Chandan Misra,
                            Ms. Sarda Sha
                                      ... for the Appellant.
                            Mr. Asit Kumar Routh
                            Mr. Tulshidas Ray,
                            Mr. Tirthankar Roy
                                      ... for the Respondent no.1.

The learned advocates appearing for the respective

parties have concluded their arguments. Judgment

reserved.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)

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