(Sri Subodh Kumar Samanta vs The Secretary
2022 Latest Caselaw 7977 Cal

     7
01.12.2022
 Ct. No. 32
   rrc


                                  FAT 269 of 2022
                                        with
                                IA No. CAN 1 of 2022

                   (Sri Subodh Kumar Samanta Vs. The Secretary,
                             W.B.S.E.D.C.L. & Anr.)


                  Mr. A. M. Firoz
                  Mr. Arun Shaw
                                           ..... For the appellant

                  Mr. Puspal Chakraborty
                                           ..... For the respondents

The present appeal has been preferred challenging a

judgment and decree dated 31st August, 2022 passed by

the learned Civil Judge (Senior Division), Burdwan in Title

Suit No. 41 of 2014.

Heard the learned advocates appearing for the

respective parties and considered the materials on record.

Let the hearing of the appeal be expedited.

Since Mr. Chakraborty, learned advocate has entered

appearance on behalf of the respondents, service of notice

of appeal upon the said respondents is dispensed with.

Let the special messenger cost be deposited within

two weeks from date.

Lower Court Records be called for through Special

Messenger at the cost of the appellant. Such costs shall be

deposited within two weeks from date.

Immediately, after arrival of the Lower Court Records,

the office shall examine the same and, if found complete,

shall issue notice of arrival of Lower Court Records to the

learned advocate for the appellant.

The appellant is directed to prepare requisite number

of informal paper books-printed, typewritten or cyclostyled,

as the case may be, out of Court, within four weeks from

the date of service of notice of arrival of Lower Court

Records and to file the same after serving a copy upon the

learned advocate for the respondents.

The application being CAN 1 of 2022 is disposed of.

Liberty to mention for final hearing of the appeal after

the paper books are filed.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)