Kausik Ghosh & Ors vs State Of West Bengal & Ors
2022 Latest Caselaw 7976 Cal

01.12.2022 Item No.08 Court No.6.

S. De M.A.T. 163 of 2021 With I.A. No.CAN/1/2021

Kausik Ghosh & Ors.

Vs State of West Bengal & Ors.

Mr. Samim Ahmed, Mr. Arka Maiti, ...for the appellants. Mr. Alok Ghosh, Mr. Subhrangsu Panda, ...for K.M.C.

Compilation of judgments relied upon by

Kolkata Municipal Corporation, filed in Court today, be

kept with the records.

Heard learned counsel for the parties.

List the matter once again on December 8, 2022.

On that date, the Corporation shall produce the

Recruitment Rules that were in force in the year 2010.

(Apurba Sinha Ray, J.) (Arijit Banerjee, J.)