The Kolkata Metropolitan ... vs Sebabrata Bose And Associates (P) ...
2022 Latest Caselaw 3176 Cal/2

 ORDER                                                                OD-31 & 34

                     IN THE HIGH COURT AT CALCUTTA
                      CIVIL APPELLATE JURISDICTION
                              ORIGINAL SIDE

                               APOT/190/2022
                               WPO/475/2016
                              IA NO.GA/1/2022

     THE KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY & ORS.
                            VERSUS
             SEBABRATA BOSE AND ASSOCIATES (P) LTD.

                               APOT/220/2022
                               WPO/475/2016
                              IA NO.GA/1/2022

             SEBABRATA BOSE AND ASSOCIATES (P) LTD.
                            VERSUS
     THE KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY & ORS.


  BEFORE:
  THE HON'BLE CHIEF JUSTICE PRAKASH SHRIVASTAVA
  THE HON'BLE JUSTICE RAJARSHI BHARADWAJ
  DATE : 23RD DECEMBER, 2022


                                                                      APPEARANCE:
                                                       Mr. Satyajit Talukdar, Advocate
                                                  Ms. Sanchari Chakraborty, Advocate
                                                  Ms. Akanksha Chowdhury, Advocate
                                            ......for the appellant in APOT/190/2022 &
                                                       respondent in APOT/220/2022

Mr. Debanik Banerjee, Advocate Mr. Nilanjan Bhattacharya, Advocate ......for the respondent in APOT/190/2022 & appellant in APOT/220/2022

The Court:- Learned counsel for the parties submit that both these

appeals arise out of the same judgment of the learned Single Judge and have

prayed for adjournment.

List on 20th January, 2023.

(PRAKASH SHRIVASTAVA, C.J.)

(RAJARSHI BHARADWAJ, J.)

akg/pa