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Smt. Barnali Dutta And Ors vs Somnath Mullick And Anr
2022 Latest Caselaw 3144 Cal/2

Citation : 2022 Latest Caselaw 3144 Cal/2
Judgement Date : 21 December, 2022

Calcutta High Court
Smt. Barnali Dutta And Ors vs Somnath Mullick And Anr on 21 December, 2022
OD-4
                              ORDER SHEET
                                EC/22/2021
                             IA No.GA/1/2021

                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE

                      SMT. BARNALI DUTTA AND ORS.
                                VERSUS
                       SOMNATH MULLICK AND ANR.

  BEFORE:
  The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 21st December, 2022.

Appearance:

Mr. A. C. Kar, Adv.

Mr. Anirban Kar, Adv.

Ms. Sushmita Bhattacharjee, Adv.

Ms. Snigdha Das, Adv.

..for the applicants

Mr. Suvadip Sen, Adv.

Mr. Subhankar Das, Adv. ..for judgment-debtor no.2(b)(i)

Ms. Saheli Sen, Adv.

Mr. Arindam Paul, Adv.

..for judgment-debtor no.3

Mr. Avishek Guha, Adv.

Ms. Akansha Chopra, Adv. ..for judgment-debtor nos.5(a) and (b)

The Court: The judgment-debtor again seeks for an accommodation

on the ground of Senior Advocate, Mr. Sudipto Bose.

Let the matter appear on 6th January, 2023.

No further adjournment will be granted on that day.

(AJOY KUMAR MUKHERJEE, J.)

bp.

 
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