Sylee Tea Estate Pvt Ltd vs Rama Devi Agarwal And Ors
2022 Latest Caselaw 3100 Cal/2

OD-7
                                    ORDER SHEET

                                     EC/280/2022

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                            SYLEE TEA ESTATE PVT LTD
                                       VS
                           RAMA DEVI AGARWAL AND ORS


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF
   Date : 16th December, 2022

                                                                           Appearance:
                                                                   Mr. S. E. Huda, Adv.
                                                                  Sk. Aptabuddin, Adv.
                                                        ...for judgment-debtor nos.2 & 3


         The Court: Counsel on behalf of the respondent submits that the deposit

has been made as per the order dated 29th August, 2022 read with 15th

November, 2022.

In light of the same, let the execution application go out of the list.

(SHEKHAR B. SARAF, J.)

R.Bhar