Ivl Dhunseri Petrochem ... vs Pulak Ghosh
2022 Latest Caselaw 3025 Cal/2

OD-19
                                 ORDER SHEET

                                  EC/181/2019

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

               IVL DHUNSERI PETROCHEM INDUSTRIES PVT. LTD.
                                   VS
                              PULAK GHOSH


   BEFORE:
   The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 14th December, 2022

Appearance:

Mr. Shaunak Mitra, Adv.

Mr. Soumabho Ghose, Adv.

Mr. Vishal Sinha, Adv.

Mr. Swatarup Banerjee, Adv. Mr. Hareram Singh, Adv.

Mr. Santu Paul, Adv.

The Court: The judgment-debtor has not yet paid Rs.2 lakhs in terms of

the order dated 2nd December, 2022.

The decree-holder seeks to examine the judgment-debtor.

The judgment-debtor is directed to be physically present on 23rd

December, 2022.

(AJOY KUMAR MUKHERJEE, J.)

R.Bhar