Aditya Birla Finance Limited vs Aditya Khaitan And Ors
2022 Latest Caselaw 3020 Cal/2

OD-14
                               ORDER SHEET

                                EC/344/2022
                              IA No.GA/1/2022

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE


                      ADITYA BIRLA FINANCE LIMITED
                                 VERSUS
                        ADITYA KHAITAN AND ORS.


  BEFORE:
  The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 14th December, 2022.

Appearance:

Mr. Ranjan Bachawat, Sr. Adv.

Mr. Rohit Das, Adv.

Ms. Shrayashee Das, Adv. Mr. Jishnujit Roy, Adv.

Mr. Abhrajit Mitra, Sr. Adv. Mr. S. Dutt Majumder, Adv. Mr. Ritoban Sarkar, Adv. Ms. Pubali Sinha Chowdhury, Adv.

The Court: The affidavit of assets filed by the judgment-debtor be

taken on record.

Let the matter appear on 23rd December, 2022.

(AJOY KUMAR MUKHERJEE, J.)

bp.