Gloster Limited vs Mcleod Russel India Limited
2022 Latest Caselaw 3019 Cal/2

OD-15
                                    ORDER SHEET

                                    EC/357/2022

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE


                               GLOSTER LIMITED
                                   VERSUS
                          MCLEOD RUSSEL INDIA LIMITED


  BEFORE:
  The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 14th December, 2022.

Appearance:

Mr. Meghnad Dutt, Adv.

Mr. Srinjoy Bhattacharyya, Adv.

The Court: The judgment-debtor seeks for an accommodation.

Counsel appearing on behalf of the judgment-debtor submits that out

of total amount of Rs.3,85,81,507/-, Rs.1,45,00,000/- still remains

outstanding.

The judgment-debtor undertakes to pay the sum by 31st December,

2022.

Let the matter appear on 6th January, 2023.

(AJOY KUMAR MUKHERJEE, J.)

bp.