Soneko Marketing Pvt Ltd vs Rashmi Metaliks Ltd
2022 Latest Caselaw 2934 Cal/2

OD 2

                                       ORDER SHEET

                                    IA GA 6 of 2022
                                     CS 25 of 2014
                           IN THE HIGH COURT AT CALCUTTA
                         ORDINARY ORIGINAL CIVIL JURISDICTION
                                    ORIGINAL SIDE

                                           SONEKO MARKETING PVT LTD.
                                                  VS
                                           RASHMI METALIKS LTD.

  BEFORE:
  The Hon'ble JUSTICE RABINDRANATH SAMANTA
  Date: 6th December, 2022.
                                  Mr. Debdut Mukherjee,
                                  Mr. Meghajit Mukherjee,
                                  Mr. Gourav Das, Advs.
                                        ...for the petitioner
                                   Mr. Sarosij Dasgupta,
                                   Ms. Saheli Bose, Advs.
                                        ...for the respondent

The Court: This application (GA 6 of 2022) is for setting aside the judgment and

decree passed ex parte in CS 25 of 2014 vide order dated 16th August, 2022.

Learned counsel appearing for the plaintiff/respondent submits that his client will

file affidavit-in-opposition.

The plaintiff/respondent is directed to file affidavit-in-opposition by 6th January,

2023; reply thereto, if any, by 13th January, 2023.

List this matter under the heading "Adjourned Motion" on 17th January, 2023 at

2 P.M.

(RABINDRANATH SAMANTA, J.)

TR/