Gannon Dunkerley & Co. Ltd. & Ors vs Unknown
2022 Latest Caselaw 6145 Cal

30.08.2022

Srimanta

IA No.:CRAN/3/2021, CRAN/4/2021 in CRR/869/2019

In the matter of : Gannon Dunkerley & Co. Ltd. & Ors.

...petitioners.

Mr. Sandipan Ganguly, Sr. Adv., Mr. Apolak Basu, Adv., Mr. Cedric Fernandez, Adv.

...for the petitioners Mr. Soubhik Mitter, Adv.

...for the opposite party.

Petitioner no. 2, Kamal Mahavirprasad Morarka died on 15.01.2021. Petitioner has prayed for expunging the name of the petitioner no. 2.

Department is directed to amend the cause title expunging the name of the petitioner no. 2.

CRAN/4/2022 is, accordingly, disposed of. Hearing is concluded and made C.A.V. Interim order be extended till the delivery of the judgment.

( Ajoy Kumar Mukherjee, J. )